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[Cites 0, Cited by 0] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)
(a)at stations where indication of point for its setting and locking is verified on Station Master's panel independent of signals coming 'off' or not, the reception or despatch of trains on defective signal shall be arranged without clamping of facing points thus verified,
(b)in case indication as given in sub clause (a) of sub-rule 3 of rule 209 above is not provided on Station Master panel, the facing and trailing points shall have to be clamped and padlocked before reception or despatch of trains is arranged on defective signal,
(c)if the repeating signal is defective in `ON' position, the Loco pilot of a train on being informed on secured voice communication by the Station Master on duty shall proceed with Caution upto the place from where the signal to which it refers is clearly visible and thereafter shall act as per indication given by that signal.