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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(vii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(vii)The adverse impact of the operation of shunt capacitor banks on other equipments/devices in the network and at the consumer's premises as well.