Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5C] [Entire Act]

State of Gujarat - Subsection

Section 5C(4) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(4)Filling up of Vacant Scats. - In case of seats of candidates referred to in clause (ii) of sub rule (1) remain vacant, such vacant seats shall be filled from the candidates whose names appear in the merit list prepared by the Admission Committee.