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State of Madhya Pradesh - Section

Section 3 in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

3. Fee and factors for determination of increment in fee.

(1)Fee means any amount by whatever name called, collected directly or indirectly by a private school for admission of student to any standard or course of study, and shall include:-
(a)Tuition fee,
(b)Library fee,
(c)Reading Room Fee,
(d)Games Fee,
(e)Laboratory Fee,
(f)Computer Fee,
(g)Caution Money,
(h)Examination Fee,
(i)Fee for programs organized on occasions such as national festivals, annual functions, sporting events,
(j)Admission Fee.
(k)Fee for registration, prospectus and admission form,
(l)any other amount which is mandatory for the student to pay,
(m)any other amount payable by students, which may be prescribed by the Government.
(2)The following factors shall be considered by the District or State Level Committee for Regulating Fee and Related Issues, as the case may be, while deciding increment in fee :-
(a)the cost of the land, building and fixtures appurtenant thereto;
(b)number of students;
(c)streams of study;
(d)expenditure incurred by the institution on the infrastructure and facilities provided;
(e)expenditure on administration and maintenance;
(f)expenditure on providing free education to the weaker sections and disadvantaged groups in compliance of the Central Government policy;
(g)number of teaching and non-teaching staff and their qualifications;
(h)excess of annual receipts over expenditure as specified in sub-section (2) of section 5. reserved for the development of the private school;
(i)salary of teaching and non-teaching staff;
(j)assistance provided by the Government such as land, grants;
(k)student teacher ratio, and
(l)any other factor as may be prescribed.