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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(1)Fee means any amount by whatever name called, collected directly or indirectly by a private school for admission of student to any standard or course of study, and shall include:-
(a)Tuition fee,
(b)Library fee,
(c)Reading Room Fee,
(d)Games Fee,
(e)Laboratory Fee,
(f)Computer Fee,
(g)Caution Money,
(h)Examination Fee,
(i)Fee for programs organized on occasions such as national festivals, annual functions, sporting events,
(j)Admission Fee.
(k)Fee for registration, prospectus and admission form,
(l)any other amount which is mandatory for the student to pay,
(m)any other amount payable by students, which may be prescribed by the Government.