Bombay High Court
Prakash Shivandas Pamnani vs Shrichand Aswani And Ors on 10 July, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7593 OF 2023
Shrichand Aswani ....PETITIONER
V/S
Minister Of Co-operation Thru Chief Secretary
....RESPONDENT
( Cooperation And Marketing ) And Ors WITH WRIT PETITION NO. 7563 OF 2023 Dhanraj Aswani ....PETITIONER V/S Minister Of Co Op Thr Chief Secretary And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 13107 OF 2023 In Writ Petition 7593 OF 2023 Prasad Pandurang Nalawade ....PETITIONER V/S Shrichand Aswani ....RESPONDENT WITH INTERIM APPLICATION NO. 12912 OF 2023 In Writ Petition 7593 OF 2023 Prakash Shivandas Pamnani ....PETITIONER V/S Page 1/2 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 21:52:00 ::: Shrichand Aswani And Ors ....RESPONDENT Mr. Vineet Naik, Senior Advocate a/w Mr. Amod Eklaspur a/w Ms. Minal Chandnani a/w Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the Petitioner in WP/7593/2023. Mr. A. Y. Sakhare, Senior Advocate a/w Ms. Minal Chandnani a/w Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the Petitioner in WP/7563/2023. Mr. P. G. Sawant, AGP for the Respondent/ State. Mr. Siddheshwar N. Biradar for Respondent No. 6 in both Petitions.
Mr. Ravi Kadam, Senior Advocate a/w Mr. Shantanu Phanse and Ms. Ilsa Shaikh i/b Mr. S. Bedekar Respondent No. 7 in both Petitions.
Mr. Ranjit A. Thorat, Senior Advocate a/w Mr. S. S. Salunkhe for Respondent Nos. 8 & 12 in both Petitions. Mr. T. D. Deshmukh a/w Mr. Sagar Kursija i/b Ms. Deepali Kedar for Respondent No. 14. Mr. Vishwajeet Sawant, Sr. Adv. i/by Mr. P. Gujar for R. no. 13 Mr. Sandeep Salunkhe for R. No. 9 CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 10th July, 2023 P.C. :
S. O. to 17/07/2023 ( H. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 21:52:00 :::