Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 295 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

295. Finality of awards by the Captain.

- An award or restoration of a badge authorised by the Captain in accordance with this section (duly verified by the Captain, Naval Barracks) shall be regarded as final and shall not be altered without the prior approval of the Chief of the Naval Staff.