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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(1) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(1)The Central Record keeping Agency shall provide login ID to the Superintendent of Stamps and to any or all such other officers as it may direct in this regard, for online access to the required information reports in the e-Stamp Duty system.