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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(ix) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(ix)Reconnaissance on foot would render it possible to minutely observe all maintenance and operation problems which can be readily corrected at lower costs before they become expensive major problems and may also then take more time for rectification.