Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Odisha - Subsection Section 41(11) in Orissa Pani Panchayat Rules, 2003 (11)There shall be separate nomination papers for the post of the President, the Secretary and the Treasurer. The candidate shall present the nomination paper to the Election Officer.
