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State of Madhya Pradesh - Section

Section 23 in The M.P. Vishesh Sashastra Bal Niyam, 1973

23. Recruitment of Company Commanders, Platoon Commanders, Head Constables and Constables.

(1)Recruitment to the ranks of Company Commanders, Platoon Commanders, Head Constables and Constables of the Special Armed Force shall be made either by-
(i)direct recruitment; or
(ii)recruitment by transfer from the Police Force; or
(iii)Promotion.
(2)The method and procedure of recruitment and selection shall be as specified by the State Government from time to time.