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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(1)Recruitment to the ranks of Company Commanders, Platoon Commanders, Head Constables and Constables of the Special Armed Force shall be made either by-
(i)direct recruitment; or
(ii)recruitment by transfer from the Police Force; or
(iii)Promotion.