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[Cites 0, Cited by 3] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The Delhi Sikh Gurdwaras Act, 1971

(1)With effect from such date as the Central Government may, by notification in the Official Gazette, appoint, there shall be established a Committee to be called the Delhi Sikh Gurdwara Management Committee for the proper management and control of the Gurdwaras and Gurdwara property.