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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007

(c)"Member-Secretary" means the Member-Secretary of the Tiger Conservation Authority appointed under clause (o) of sub-section (2) of section 38L of the Act;