Section 2 in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)"Act" means the Wild Life (Protection) Act, 1972 (53 of 1972);(b)"Form" means the form annexed with these rules;(c)"Member-Secretary" means the Member-Secretary of the Tiger Conservation Authority appointed under clause (o) of sub-section (2) of section 38L of the Act;(d)"Tiger Conservation Authority" means the National Tiger Conservation Authority constituted under section 38L of the Act.
