Section 9(1) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018
(1)The revenue sharing based sugarcane price shall be the higher value among the following, namely:-(i)the sugarcane price arrived at as a sum equal to seventy per cent of the ex-factory basic value of sugar and the primary by-products such as bagasse, molasses and press mud; or(ii)the sugarcane price arrived at as a sum equal to seventy five per cent of the ex-factory basic value of sugar alone.
