Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1)(ii) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018 (ii)the sugarcane price arrived at as a sum equal to seventy five per cent of the ex-factory basic value of sugar alone.