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Union of India - Section

Section 5 in Pharm.D. Regulations 2008

5.

Number of admissions in the above said programmes shall be as prescribed by the Pharm acy Council of India from time to time and presently be restricted as below -
(i)Pharm.D. Programme - 30 students.
(ii)Pharm.D. (Post Baccalaureate) Programme - 10 students.