Bombay High Court
Ms. Jyoti Yashwant Upadhye vs The Reg. Gen. High Court, Mumbai And Ors on 4 April, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2971 OF 2019
Mr. Baban Deu Salvi And Ors. ....Petitioner
V/S
The Reg. Gen. High Court, Mumbai And Ors. ....Respondent
WITH WRIT PETITION NO. 3017 OF 2019 Ms. Rajashree Pradeep Gharat ....Petitioner V/S The Registrar General, High Court, Mumbai And ....Respondent Ors.
WITH WRIT PETITION NO. 3020 OF 2019 Ms. Seema Sudhir Ketkar And Anr. ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent WITH WRIT PETITION NO. 3022 OF 2019 Ms. Jyoti Yashwant Upadhye ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent Mandar Limaye For Petitioner Mrs.R.A.Salunkhe - AGP for the State.
Page 1/2 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 04:40:09 :::CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 4th April, 2019 P.C. :
Mentioned out of turn. At the request of learned advocate for the petitioners, Stand over to 30/04/2019 to be heard alongwith WPST.No.8176/2019 and 8152/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 04:40:09 :::