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State of Madhya Pradesh - Section

Section 166 in The M.P. Municipal Accounts Rules, 1971

166.

(1)For expenditure stores such as disinfectants, oils, chimneys, stationery forms, etc., shall be kept by the officials in charge of the section in Form No. 100, in which a separate page or pages according to requirements shall be allotted to each kind of stores or form.
(2)The stock books shall be balanced monthly and the balances verified by the officer who keeps the book.