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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6)(vi) in Tamil Nadu Electricity Grid Code, 2005

(vi)In general, the beneficiaries shall endeavor to minimize the VAR drawal at an interchange point when the voltage at that point is below 95% of rated, and shall not return VARs when the voltage is above 105%.