Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 199] [Entire Act] Chota Nagpur Division - Subsection Section 199(2) in Chota Nagpur Tenancy Act, 1908 (2)A copy of the said list and proclamation shall be transmitted to the Deputy Commissioner, and shall be affixed in his office.
