Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(10)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 (iii)For additional qualifications, Board shall be competent to allow advance increment as per Government instructions from time to time.