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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(10) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

10.2
(i)An employee who passes part I of C.A.I.I.B. Examination shall be allowed one advance increment in the usual pay-scale.
(ii)An employee who passes part II of C.A.I.I.B. Exam shall be allowed one more advance increment in his own pay-scale.
(iii)For additional qualifications, Board shall be competent to allow advance increment as per Government instructions from time to time.