Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Mizoram - Subsection

Section 5(d) in The Mizoram Civil Service Rules, 1988

(d)Junior Grade.
(ii)[ The number of posts in the Selection Grade shall not exceed 5 per cent of the authorised permanent strength of the service.] [Substituted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]