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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(g) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

(g)if the name of the practitioner was removed from the Register or, as the case may be, List, and subsequently re-entered therein, the date on which the name was so re-entered;