Section 58(1) in The M.P. Nagarpalika Nirvachan Niyam, 1994
(1)The Presiding Officer shall then make into separate packets-(i)the marked copy of the voters' list;(ii)the counterfoils of the used ballot papers;(iii)the ballot papers not issued to the voters;(iv)the tendered ballot papers alongwith their list in Form 17;(v)the cancelled ballot papers;(vi)any other papers directed by the Election Commission to be kept in a sealed packet.
