Section 218(4)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 218(4)] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(4)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(iii)Sub-Divisional Officer. - There will be no specific percentage for the Sub-Divisional Officer but he shall check an adequate number of the entries to ensure the overall correctness of the Jamabandi. All the officers who check any entries shall enter their initials in the space available between Columns 9 and 10 against the entry checked

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State of Uttar Pradesh - Subsection

Section 218(4)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952