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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(4)The following percentages of checking are further prescribed in each jamabandi for the Regular Naib-Tahsildar, the Tahsildar and the Sub-Divisional Officer;
(i)Naib-Tahsildar (Regular). - Five percent other than those already checked by the Collection Naib-Tahsildars;
(ii)Tahsildar. - Five per cent;
(iii)Sub-Divisional Officer. - There will be no specific percentage for the Sub-Divisional Officer but he shall check an adequate number of the entries to ensure the overall correctness of the Jamabandi. All the officers who check any entries shall enter their initials in the space available between Columns 9 and 10 against the entry checked