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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(2) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(2)One Member shall be at least a graduate from a recognized University with twenty (20) years of experience and knowledge of Accounts and Finance in Government Department /Commercial Public Undertaking including power sector and having at least 5 (five) years working experience in the grade not below the rank of Finance & Accounts officer of the State Government or equivalent post.