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State of Jharkhand - Section

Section 4 in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

4. Qualification and Experience for appointment as Chairperson/Members.

(1)One Member shall be possessing degree in Electrical Engineering and having at least 20 (Twenty) years experience in the Transmission, Distribution and Trading of electricity and who is or has been at least Superintending Engineer or at an equivalent post in an Organization engaged in the business of Transmission, Distribution and Trading of electricity.
(2)One Member shall be at least a graduate from a recognized University with twenty (20) years of experience and knowledge of Accounts and Finance in Government Department /Commercial Public Undertaking including power sector and having at least 5 (five) years working experience in the grade not below the rank of Finance & Accounts officer of the State Government or equivalent post.
(3)The Independent Member shall be possessing degree in law and having at least 20 (Twenty) years experience in legal/judicial work not below the rank of District/Additional District Judge or a registered practitioner having at least 20 (Twenty) years experience in the cases related to Consumer affairs.