Section 66(1)(a) in The Corporation of the City of Panaji (Election) Rules, 2004

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State of Goa - Subsection

Section 66(1)(a) in The Corporation of the City of Panaji (Election) Rules, 2004

(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station and, where the polling station has more than one polling booth, at each one of such booths, the description of voters allotted to such booth; and

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State of Goa - Subsection

Section 66(1)(a) in The Corporation of the City of Panaji (Election) Rules, 2004