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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)Outside each polling station there shall be displayed prominently-
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station and, where the polling station has more than one polling booth, at each one of such booths, the description of voters allotted to such booth; and
(b)another notice giving the name of each candidate in the same language or languages and in the same order in which the names of such candidates appear in the list of contesting candidates at the election published under rule 15 together with the description of the symbol which has been assigned to each of such candidate under that rule.