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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in Rajasthan Ayurved Nursing Council Act, 2012

(1)The Registrar shall, in every year on or before a date to be fixed in this behalf by the Council, caused to be prepared, printed and published in the prescribed manner lists in the prescribed form and specifying the prescribed particulars of all the registered Ayurved Nursing Professionals.