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State of Rajasthan - Section

Section 27 in Rajasthan Ayurved Nursing Council Act, 2012

27. Preparation, publication and use of annual lists of registered Ayurved Nursing Professionals.

(1)The Registrar shall, in every year on or before a date to be fixed in this behalf by the Council, caused to be prepared, printed and published in the prescribed manner lists in the prescribed form and specifying the prescribed particulars of all the registered Ayurved Nursing Professionals.
(2)In every proceeding it shall be presumed that any person whose name is entered in the latest of the lists published under sub-section (1) is a registered Ayurved Nursing Professional:Provided that, in the case of a person whose name may have been entered in a register after the publication of a list under sub-section (1) and before the publication of a fresh list thereunder, a certified copy of such entry, signed by the Registrar, shall be an evidence that such person is registered under this Act.Chapter - IV Recognition of Institutions