Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (3)Notice for the meeting shall be communicated in person or sent by hand or post and shall be affixed on the notice board of the Farmer's Organisation.
