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[Cites 0, Cited by 0] [Section 87] [Entire Act]

NCT Delhi - Subsection

Section 87(1) in Delhi Motor Vehicles Rules, 1993

(1)The conductor of every stage carriage shall keep a complaint book which shall be maintained in a clean and tidy condition and shall be produced by him on the demand of any passenger without any hesitation, as if complaint book was the property of passenger and the passenger shall be at liberty to make any entry therein.