Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(4) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(4)The period of temporary continuous service against a permanent post shall be treated as part of the period of probation if it is followed by confirmation.