Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Madhya Pradesh - Subsection

Section 71(2) in The M.P. Land Revenue Code, 1959

(2)The District Survey Officer may divide a sector to constitute, two or more sectors or may unite two or more sectors and constitute one sector or may alter the limits of a sector by including therein any area of a sector in the vicinity thereof or by excluding any area comprised therein, in accordance with the rules made under this Code.