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State of Madhya Pradesh - Section

Section 71 in The M.P. Land Revenue Code, 1959

71. Power of District Survey Officer to divide or unite villages and sectors or exclude area therefro.

(1)The District Survey Officer may divide a village to constitute two or more villages or may unite two or more villages and constitute one village or may alter the limits of a village by including therein any area of a village in the vicinity thereof or by excluding any area comprised therein, in accordance with the rules made under this Code.
(2)The District Survey Officer may divide a sector to constitute, two or more sectors or may unite two or more sectors and constitute one sector or may alter the limits of a sector by including therein any area of a sector in the vicinity thereof or by excluding any area comprised therein, in accordance with the rules made under this Code.