Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(1) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 (1)Insurance brokers may enter into an agreement with insurers for sale of insurance products online by linking to the web portals of the insurers.
