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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Farmers Management of Irrigation Systems (Recall) Rules, 2005

7. Eligibility to hold other posts in Farmers Organisation.

(a)If a person is recalled from the membership of a Territorial Constituency, he looses all the posts, if any held by him, in higher tiers of the Farmers Organisations viz., Water Users' Association level, Distributory Committee level and Project Committee level.
(b)If a person looses the post of President/ Vice-President in Water Users Association by way of recall, the lopses all the posts, if any, held by him at Distributory Committee level and Project level. However he continues to be Territorial Constituency member in the Managing Committee of Water Users' Association.
(c)If a person looses the post of President/ Vice-President in Distributory Committee by way of recall, he looses all the posts, if any, held by him at Project Committee level, but continues to be the member of Managing Committee of the Distributory Committee.
(d)If a person looses the post of Chairman/ Vice-Chairman in Project Committee, by way of recall, he continues to be the member of Managing Committee of Project Committee.