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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(c) in Andhra Pradesh Farmers Management of Irrigation Systems (Recall) Rules, 2005

(c)If a person looses the post of President/ Vice-President in Distributory Committee by way of recall, he looses all the posts, if any, held by him at Project Committee level, but continues to be the member of Managing Committee of the Distributory Committee.