Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(7) in The Cinematograph (Certification) Rules, 1983

(7)Any person who applies to the Board for information regarding the certification or any other particular in respect of a film shall along with the application, pay a search fee of thirty-five rupees per each title of the film.]
36. [ Fees. [Substituted by G.S.R. 457(E), dated 2.7.2007 (w.e.f. 2.7.2007). ]- (1) A fee shall be charged for the examination of every film at the rates laid down in the following Table and the same shall be paid either in cash or remitted by postal order or bank draft to the regional center of the Board where the film is to be examined.]TABLE OF FEESPARTI-EXAMINATION FEE(i) Celluloid Films{|
Length in meters (up to and inclusive of) Predominantly Educational Films (Rs.) Other than Predominantly Educational Films (Rs.)
1 2 3
300 200 1000
600 400 2000
900 600 3000
1200 800 4000
1500 1000 5000
1800 1200 6000
2100 1400 7000
2400 1600 8000
2700 1800 9000
3000 2000 10000
3300 2200 11000
3600 2400 12000
3900 2600 13000
4200 2800 14000
4500 3000 15000
4800 3200 16000
5100 3400 17000
5400 3600 18000
5700 3800 19000
6000 4000 20000
(ii)Other than Celluloid Films
Duration in minutes (up to and inclusive of) Predominantly Educational Films (Rs.) Other than predominantly Educational Films (Rs.)
1 2 3
10 280 950
20 560 1850
30 600 3000
40 740 3700
50 920 4600
60 110 5500
70 1280 6400
80 1480 7400
90 1660 8300
100 1840 8200
110 2020 10100
120 2200 11000
130 2400 12000
140 2560 12000
150 2740 13700
160 2940 14700
170 3120 15600
180 3300 16500
190 3500 17500
200 3660 18300