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Union of India - Section

Section 36 in The Cinematograph (Certification) Rules, 1983

36. [ Fees. [Substituted by Notification No. G.S.R. 77(E), dated 27.1.2017 (w.e.f. 9.6.1983).]

(1)A fee shall be charged for the examination of every film at the rates laid down in the following Table and the same shall be paid either in cash or remitted by postal order or bank draft to the regional centre of the Board where the film is to be examined.Table of Fees
(i)Celluloid Films
Length in meters(up to and inclusive of) Examination Fees(Other than PredominantlyEducational films)(in rupees) Examination Fees(Predominantly Educationalfilms)(in rupees) Screening Fees(in rupees)
(1) (2) (3) (4)
300 2,000 400 200
600 3,950 800 400
900 5,950 1,200 600
1,200 7,950 1,600 800
1,500 9,950 2,000 1,000
1,800 11,900 2,400 1,200
2,100 13,900 2,800 1,400
2,400 15,900 3,200 1,600
2,700 17,850 3,550 1,800
3,000 19,850 3,950 2,000
3,300 21,850 4,350 2,000
3,600 23,850 4,750 2,000
3,900 25,800 5,150 2,000
4,200 27,750 5,550 2,000
4,500 29,800 5,950 2,000
4,800 31,750 6,350 2,000
5,100 33,750 6,750 2,000
5,400 35,750 7,150 2,000
5,700 37,750 7,550 2,000
6,000 39,650 7,950 2,000
(ii)Other than Celluloid Films
Duration in minutes(up to and inclusiveof) Examination Fees(Other than PredominantlyEducational films)(in rupees) Examination Fees(Predominantly Educationalfilms)(in rupees) Screening Fees(in rupees)
(1) (2) (3) (4)
10 1,900 550 150
20 3,650 1,100 300
30 5,950 1,200 400
40 7,350 1,450 550
50 9,150 1,850 700
60 10,900 2,200 850
70 12,700 2,550 950
80 14,700 2,950 1,050
90 17,650 3,300 1,250
100 18,250 3,650 1,400
110 20,050 4,000 1,550
120 21,850 4,350 1,650
130 23,800 4,750 1,800
140 23,800 5,100 1,950
150 27,200 5,450 2,100
160 29,150 5,850 2,200
170 30,950 6,200 2,350
180 32,750 6,550 2,500
190 34,750 6,950 2,650
200 36,300 7,250 2,800
(2)Fee for the examination of a film for certifying alterations under rule 33 shall be calculated only with reference to the reel or reels (or cassette or cassettes), in which the portion or portions excised, added, colored or otherwise altered occur and for the purposes the rate specified in the table aforesaid for original certification shall be applicable:Provided that where the alteration is by excision, the fee chargeable shall be at the rate of one hundred and fifty rupees per each endorsement.
(3)A fee of one hundred and fifty rupees shall be paid for a duplicate copy of the certificate.
(4)In the event of an application for certification being withdrawn before the film is examined, the Board may on an application made to it in that behalf, refund to the applicant the amount of fee paid towards the examination of the film after deducting twenty-five per cent. of the amount so paid.
(5)In the event of an applicant failing to present a runnable print before the Examination Committee or the Revising Committee on the day and time and at the place fixed for such examination, an additional fee of twenty-five per cent. of the fee payable for examination of the film under this Table shall be paid before another place, date and time for the examination of the film is fixed.
(6)If, by mistake, miscalculation or such other reason, the applicant pays towards fee for the examination of any film any amount in excess of the amount of fee payable under these rules, the Board may, on an application made in that behalf, within a period of one year from the date of certification of the film, refund to the applicant the amount so paid in excess.
(7)Any person who applies to the Board for information regarding the certification or any other particular in respect of a film shall along with the application, pay a search fee of thirty-five rupees per each title of the film.]
36. [ Fees. [Substituted by G.S.R. 457(E), dated 2.7.2007 (w.e.f. 2.7.2007). ]- (1) A fee shall be charged for the examination of every film at the rates laid down in the following Table and the same shall be paid either in cash or remitted by postal order or bank draft to the regional center of the Board where the film is to be examined.]TABLE OF FEESPARTI-EXAMINATION FEE(i) Celluloid Films{|
Length in meters (up to and inclusive of) Predominantly Educational Films (Rs.) Other than Predominantly Educational Films (Rs.)
1 2 3
300 200 1000
600 400 2000
900 600 3000
1200 800 4000
1500 1000 5000
1800 1200 6000
2100 1400 7000
2400 1600 8000
2700 1800 9000
3000 2000 10000
3300 2200 11000
3600 2400 12000
3900 2600 13000
4200 2800 14000
4500 3000 15000
4800 3200 16000
5100 3400 17000
5400 3600 18000
5700 3800 19000
6000 4000 20000
(ii)Other than Celluloid Films
Duration in minutes (up to and inclusive of) Predominantly Educational Films (Rs.) Other than predominantly Educational Films (Rs.)
1 2 3
10 280 950
20 560 1850
30 600 3000
40 740 3700
50 920 4600
60 110 5500
70 1280 6400
80 1480 7400
90 1660 8300
100 1840 8200
110 2020 10100
120 2200 11000
130 2400 12000
140 2560 12000
150 2740 13700
160 2940 14700
170 3120 15600
180 3300 16500
190 3500 17500
200 3660 18300