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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(p) in Bihar Education Code, 1961

(p)Decoration and garden -
(i)Has the school any flower beds and lawn ? Are only old type flowers like bela, Chameli grown or have seeds of colourful flowers been obtained from outside, particularly the winter flowers ? Does the school library have any book for flower gardening ?
(ii)Have local methods of decoration of the building, e.g., alpasia, ahipas, chatai decoration and rural patterns on walls been attempted ? What other evidence do you find of and effort to make the school premises attractive ?
(iii)What sorts of pictures have been hung on the walls ? Apart from pictures of leaders are there any artistic pictures (obtainable from Shilpa Kala Parishad or elsewhere) ?