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State of Haryana - Section

Section 6 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

6. Removal of member and filling up of vacancy resulting from death, resignation or removal. Sections 4 and 17.

- If, in the opinion of the Government, the continuance in office of any member is not in the interest of the Board, the Government may make an order removing such member from the membership of the Board.
(2)If a vacancy occurs in the office of a member of the Board through death, resignation, removal or otherwise, the vacancy shall be filled up in the manner as provided under Section 4 of the Act.
(3)Any persons nominated to fill up the vacancy shall hold office only for the remaining period of the member in whose place he is nominated.