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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(d) in The U.P. (Regulation of Building Operations) Regulations, 1960

(d)the meeting shall be presided over by the Chairman, unless absent and in that case by one of the members present who may be chosen at the meeting;