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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(59) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(59)"group housing" means apartments or multi-storeyed housing with more than 4 (four) building blocks in a plot where land is owned jointly and the construction is undertaken by a single agency;