Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5) in The Bangalore Metro Railway (General) Rules, 2011

(5)The Station Controller, after examining the position of the points under sub-rule (4), shall, then, return to the station and report to the Traffic Controller that the route remains secured and any subsequent train may be instructed by radio to proceed.